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High Court Of Himachal Pradesh judgments

31,414 judgments · page 304 of 1,571

High Courts12 May 2021Disposed Of

Narinder Kumar Datta Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0102

Himachal Pradesh, Department Of Personnel, Senior Assistant, Class-III (Nongazetted, Ministerial Services) Common Recruitment And Promotion Rules, 2011 — Rule 7(ii), 7(iii)
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High Courts11 May 2021Allowed

Ashu Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0101

Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 446Indian Penal Code, 1860 — Section 120B, 323, 342, 364A, 388, 504, 506
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High Courts11 May 2021Dismissed

Satpal @ Dinu Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0100

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 302, 323, 324
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High Courts11 May 2021Allowed

Gulab Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0098

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 29, 37
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High Courts11 May 2021Allowed

Pradeep Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0096

Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446Indian Penal Code, 1860 — Section 120B, 323, 342, 364A, 388, 504, 506
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High Courts11 May 2021Allowed

Mohit Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0094

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
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High Courts11 May 2021Allowed

Sureneder Kumar Alias Sikander Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0091

Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446Indian Penal Code, 1860 — Section 34, 120B, 311, 323, 324, 341, 342, 364A, 379, 382, 388, 397, 504, 506
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High Courts11 May 2021Allowed

Parvesh Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0089

Code Of Criminal Procedure, 1973 — Section 173, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42, 67Evidence Act, 1872 — Section 24, 25
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High Courts11 May 2021Allowed

Suhel Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0088

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
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High Courts11 May 2021Allowed

Sarna Devi Alias Soni Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0087

Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446Indian Penal Code, 1860 — Section 120B, 342, 364A, 506
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High Courts11 May 2021Allowed

Mohar Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0085

Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 438, 446Indian Penal Code, 1860 — Section 120B, 323, 342, 364A, 388, 504, 506
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High Courts11 May 2021Dismissed

Shashi Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0084

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42
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