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High Court Of Himachal Pradesh judgments

31,414 judgments · page 302 of 1,571

High Courts19 May 2021Allowed

Dina Nath Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0143

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts18 May 2021Disposed Of

Seema Verma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0128

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
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High Courts18 May 2021Dismissed

Ainan Ahamed And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0127

Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66Evidence Act, 1872 — Section 27
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High Courts17 May 2021Disposed Of

Sandesh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 05 SHI CK 0124

Code Of Criminal Procedure, 1973 — Section 439Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)Indian Penal Code, 1860 — Section 504, 506
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