High Courts07 May 2021
Rakesh Kumar Vs Himachal Pradesh Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0073
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 306 of 1,571
High Courts07 May 2021
Madan Lal Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0072
High Courts07 May 2021Disposed Of
Ashok Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0071
High Courts07 May 2021Disposed Of
Rajnish Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0069
High Courts06 May 2021Disposed Of
Vivek Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0057
High Courts06 May 2021Disposed Of
Naveen Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0056
High Courts06 May 2021Allowed
Gulab Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0055
Code Of Criminal Procedure, 1973 — Section 439
High Courts06 May 2021Allowed
Rakesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 437A, 438
High Courts06 May 2021Dismissed/Allowed
State Of Himachal Pradesh And Others Vs Manoj Kumar & Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0053
Indian Penal Code, 1860 — Section 34, 304, 307, 308, 309, 310, 311, 312, 313, 314, 315, 316, 317, 318, 319, 320, 321, 322, 323, 324, 325, 326, 341, 452, 506
High Courts06 May 2021Dismissed
Rohit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 154, 173(2)
High Courts06 May 2021Disposed Of
Veena Devi @ Binakshi @ Pooja Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 37, 67Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts06 May 2021Disposed Of
Ranjit Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts06 May 2021Disposed Of
Geeta Gupta And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts06 May 2021Disposed Of
Dheeraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 376, 506
High Courts05 May 2021Dismissed
Mahesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0045
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 42(2), 68Code Of Criminal Procedure, 1973 — Section 439
High Courts05 May 2021Disposed Of
Rajesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0044
High Courts05 May 2021Dismissed
State Of H. P. & Ors Vs Bhuvneshwar
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0043
High Courts05 May 2021Disposed Of
Dharam Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0042
High Courts05 May 2021Allowed
Rishabh Thakur Vs State of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37
High Courts05 May 2021Disposed Of
Amit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 323, 344, 363, 366, 368, 376, 506Motor Vehicles Act, 1988 — Section 181