High Courts05 May 2021Dismissed
Joginder @ Abhishek Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0039
Code Of Criminal Procedure, 1973 — Section 164, 173, 173(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 307 of 1,571
High Courts05 May 2021Disposed Of
Amit Kumar @ Anu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts05 May 2021Disposed Of
Rakesh Kumari Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0037
High Courts05 May 2021Dismissed
Devinder Singh And Others Vs N.C.B
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts05 May 2021Disposed Of
Rimpy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27, 37Indian Penal Code, 1860 — Section 304
High Courts05 May 2021
Sunil Dutt Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0034
High Courts05 May 2021Dismissed
State Of H. P. & Ors Vs Punesh Kumar
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0033
High Courts05 May 2021Disposed Of
Desh Raj Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0031
High Courts05 May 2021Disposed Of
Surender Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts05 May 2021Dismissed
Nafardeen Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0029
High Courts05 May 2021Disposed Of
Ravinder Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0028
High Courts05 May 2021Dismissed
Suresh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts05 May 2021Dismissed
Lakhwinder Alias Gur Pal Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 354(1)A, 419Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts05 May 2021Disposed Of
Ashok Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0024
High Courts05 May 2021Disposed Of
Bishan Singh Chandel Vs Himachal Pradesh University And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0023
All India Services (Conditions Of Service Residuary Matters) Rules, 1960 — Rule 3
High Courts04 May 2021Dismissed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0022
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 May 2021Allowed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 154, 164, 437A
High Courts04 May 2021Allowed
Dr. D. R. Barwal (Now Deceased) Through His Legal Representatives Smt. Usha Barwal & Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0020
Constitution Of India, 1950 — Article 14, 16
High Courts04 May 2021Disposed Of
Narinder Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0019
High Courts04 May 2021Dismissed
Ashish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37