High Courts30 Apr 2021Disposed Of
Bhumi Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0291
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 309 of 1,571
High Courts30 Apr 2021Disposed Of
Devi Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0290
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts30 Apr 2021Dismissed
Tilak Raj Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0289
High Court Of Himachal Pradesh (Appellate Side) Rules, 1997 — Rule 4(e)1, 7Himachal Pradesh High Court (Scrutiny, Maintenance Of Judicial Records, Administrative And Executive Business) Rules 1997 — Rule 8High Court Of Himachal Pradesh (Arbitration And Conciliation), Rules 2002 — Rule 29, 32, 70, 81, 94A
High Courts30 Apr 2021Disposed Of
Sohan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0288
High Courts30 Apr 2021Disposed Of
M/S S.M. Manpower Pvt. Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0287
High Courts30 Apr 2021Disposed Of
Dharam Pal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0286
High Courts30 Apr 2021Disposed Of
Himachal Pradesh State Election Commission Through Its Secretary And Others Vs Rameshwar Lal And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0285
Constitution Of India, 1950 — Article 309
High Courts30 Apr 2021Disposed Of
Puran Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0284
High Courts30 Apr 2021Disposed Of
Ranbir Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0283
High Courts30 Apr 2021Dismissed
Girdhari Lal Vs Sukhdev And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0267
Code Of Civil Procedure, 1908 — Section 44, 100
High Courts30 Apr 2021Dismissed
Rajesh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0266
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 302, 323
High Courts30 Apr 2021Dismissed
State Of HP Vs Balkar Singh @ Suram Singh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0265
Indian Penal Code, 1860 — Section 279, 304A, 338Code Of Criminal Procedure, 1973 — Section 154, 161, 313
High Courts29 Apr 2021Disposed Of
Raj Kumar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0282
High Courts29 Apr 2021Disposed Of
Kishori Lal Vs Managing Director HRTC & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0281
High Courts29 Apr 2021Disposed Of
Sumit Gill Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0280
High Courts29 Apr 2021Allowed
Diwan Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0279
Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2021Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0278
High Courts29 Apr 2021Disposed Of
Sumer Sharma & Another Vs Divisional Commissioner, Kangra At Dharamshala & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0277
High Courts29 Apr 2021Disposed Of
Tilak Raj Vs Municipal Council, Hamirpur And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0276
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts29 Apr 2021Disposed Of
Puran Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0274
Constitution Of India, 1950 — Article 16, 16(4)