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High Court Of Himachal Pradesh judgments

31,414 judgments · page 311 of 1,571

High Courts27 Apr 2021Allowed

Sahil Rana Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0250

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts27 Apr 2021Dismissed

Dharampal Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0244

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 27(b)(ii), 28Indian Penal Code, 1860 — Section 188, 269, 270
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High Courts23 Apr 2021Disposed Of

Moshu Ram Vs Prem Sukh

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0207

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 6A
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