High Courts23 Apr 2021Disposed Of
Harvinder Singh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0201
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 312 of 1,571
High Courts23 Apr 2021Disposed Of
Rajiv Prabhakar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0200
High Courts23 Apr 2021Disposed Of
Bameshwar Dutt Vs State Of H. P And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0199
High Courts23 Apr 2021Disposed Of
Tanzin Angmo Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0197
High Courts23 Apr 2021Allowed
Arun Kaushal And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0196
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 482
High Courts23 Apr 2021Dismissed
Aswani Kumar Vs Shalu Sharma
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0195
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts23 Apr 2021Disposed Of
Rahul Verma Vs H.P. Board Of School Education & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0193
Constitution Of India, 1950 — Article 14, 16
High Courts23 Apr 2021Allowed
Roshan Deen Vs Bank Of Baroda
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0192
Constitution Of India, 1950 — Article 14, 16, 226Bank Of Baroda (Employees’) Pension Regulations, 1995 — Regulation 3(3)Bank Of Baroda (Officers’) Service Regulations, 1979 — Regulation 19(1)
High Courts22 Apr 2021Disposed Of
Kavita Kapoor Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0242
High Courts22 Apr 2021Disposed Of
Rajesh Kumar Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0241
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Kuldeep Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0240
High Courts22 Apr 2021
Shailja Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0239
High Courts22 Apr 2021Allowed
Santoshi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0238
Constitution Of India, 1950 — Article 32, 226
High Courts22 Apr 2021Dismissed
Arjun Singh Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0237
Constitution Of India, 1950 — Article 32, 226
High Courts22 Apr 2021Disposed Of
Hoshiar Singh Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0236
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Ajju Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0235
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Rajender Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0234
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts22 Apr 2021Dismissed
Sugreev Singh Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0233
High Courts22 Apr 2021Disposed Of
Mukand Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0232
High Courts22 Apr 2021Disposed Of
Mohinder Kumar Saini Vs Pradeep Alias
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0231