High Courts22 Apr 2021Dismissed
Monika Rani Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0229
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 313 of 1,571
High Courts22 Apr 2021Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0228
High Courts22 Apr 2021Disposed Of
Vikas Verma Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0227
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Rohit Kumar Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0226
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Shyam Lal Gupta Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0225
High Courts22 Apr 2021Allowed
Shalima Sharma Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0224
High Courts22 Apr 2021Disposed Of
Rohit Singh Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0223
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Rozy Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0222
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Apr 2021Disposed Of
Lutesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0221
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337
High Courts22 Apr 2021Disposed Of
Kuldeep Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0220
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 354, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts22 Apr 2021Disposed Of
Surender Kumar Vs HRTC And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0219
High Courts22 Apr 2021Disposed Of
Satya Prakash Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0217
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354(A), 406, 498A, 509
High Courts22 Apr 2021Disposed Of
Shyam Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0216
Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Apr 2021Disposed Of
Sameeksha Gupta Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0215
High Courts22 Apr 2021Disposed Of
Anita Kumari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0191
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts22 Apr 2021Disposed Of
Jai Chand Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0190
High Courts22 Apr 2021Disposed Of
Anjana Kumari Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0188
High Courts22 Apr 2021Disposed Of
Deena Kumari Vs H. P. Public Service Commission & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0187
High Courts22 Apr 2021Disposed Of
Jagdish Kumar Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0186
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2021Disposed Of
Labh Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0185