High Courts22 Apr 2021Dismissed
Kushi Ram & Another Vs Pritam Chand & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0184
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 314 of 1,571
High Courts22 Apr 2021Dismissed
Parveen Kumar & Ors Vs Fikki & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0183
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 11, Order 21 Rule 15
High Courts22 Apr 2021Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0182
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts22 Apr 2021Dismissed
Parveen Kumar & Ors Vs Choudary Ram & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0181
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 11, Order 21 Rule 15
High Courts22 Apr 2021Allowed
Municipal Corporation, Shimla Vs Mathu Ram And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0180
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts20 Apr 2021Disposed Of
Pawan Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0173
High Courts20 Apr 2021Dismissed
Dr. Surinder Nath Sharma Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0172
High Courts20 Apr 2021Disposed Of
Virender Pal Singh Vs State Bank Of India & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0171
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Apr 2021Dismissed
Nishant Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0170
Constitution Of India, 1950 — Article 226
High Courts20 Apr 2021Disposed Of
Vicky Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0169
High Courts20 Apr 2021Dismissed
Mohar Singh Vs Union Of India & Or
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0168
Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts20 Apr 2021Allowed
Asheesh Kumar Vs Himachal Pradesh State Electricity Board Ltd. & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0167
High Courts20 Apr 2021Dismissed
Chuni Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0166
High Courts20 Apr 2021Allowed
Tara Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0165
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts20 Apr 2021Dismissed
Ashiq Ali (Deceased) Through His Lrs And Others Vs Yasin Mistri (Deceased) Through His Lrs And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0164
Indian Succession Act, 1925 — Section 63, 115, 116, 117Evidence Act, 1872 — Section 67, 68
High Courts20 Apr 2021Disposed Of
Chander Kali Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0163
High Courts20 Apr 2021Disposed Of
Gulam Mohammad Wani Vs Rajinder Sharma And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0162
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)(c)Code Of Civil Procedure, 1908 — Section 115
High Courts20 Apr 2021Disposed Of
Kamla Thakur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0161
High Courts20 Apr 2021Disposed Of
Rajiv Kant And Others Vs Govind Singh Pathania
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0160
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 15 Rule 3
High Courts19 Apr 2021Disposed Of
Parminder Singh And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0178