High Courts09 Apr 2021 Allowed
Kamlesh Thapa Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0071
Pay Rules, 1998 — Rule 7
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 316 of 1,571
High Courts09 Apr 2021Disposed Of
Parkash Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0070
High Courts09 Apr 2021Disposed Of
Ivad Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0069
Constitution Of India, 1950 — Article 21, 22Indian Penal Code, 1860 — Section 120B, 363, 366A, 370(4), 506Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii),, 41(1)(ba), 156, 157, 164, 438, 438(1)
High Courts09 Apr 2021 Allowed
Nisha Devi Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A, 506
High Courts09 Apr 2021Dismissed
Parveen Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0067
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 41(1)(ba), 156, 157, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 27A, 29, 42(2)
High Courts09 Apr 2021Disposed Of
Nasrin Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 164, 437, 438, 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 370(4), 506
High Courts09 Apr 2021Dismissed
Engineer In Chief And Others Vs Narender Kumar & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0065
Constitution Of India, 1950 — Article 309
High Courts08 Apr 2021Disposed Of
Megha Kapoor Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0091
High Courts08 Apr 2021Disposed Of
Piare Lal Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0090
High Courts08 Apr 2021Dismissed
State Of Himachal Pradesh And Another Vs Gandhi Ram
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0089
High Courts08 Apr 2021Disposed Of
Prem Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0088
High Courts08 Apr 2021Disposed Of
Narinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0087
High Courts08 Apr 2021Dismissed
Sachin Aggarwal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0086
Constitution Of India, 1950 — Article 160E, 243K
High Courts08 Apr 2021Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 201, 419, 420, 467
High Courts08 Apr 2021Dismissed
Kuljit Kaur @ Shallu Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0084
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts08 Apr 2021Disposed Of
Rajat Kajal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0083
High Courts08 Apr 2021Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 23, 37
High Courts08 Apr 2021Disposed Of
Vineet Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Code Of Criminal Procedure, 1973 — Section 438
High Courts08 Apr 2021Disposed Of
Prithi Pal And Others Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0062
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2021Disposed Of
Suput Singh And Others Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0061
Constitution Of India, 1950 — Article 226