High Courts08 Apr 2021Disposed Of
Lal Singh Sharma Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0060
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 317 of 1,571
High Courts08 Apr 2021Dismissed
Amar Singh Vs Mouji Ram & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0059
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts08 Apr 2021Disposed Of
Sanjeev Kumar And Others Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0058
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2021Disposed Of
Govind Bragta Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0057
High Courts08 Apr 2021Dismissed
Rama Devi Vs Shankar Dass Since Deceased Through Legal Heirs
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0056
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 135Code Of Civil Procedure, 1908 — Section 47, 151, Order 22 Rule 11, Order 21 Rule 32
High Courts08 Apr 2021 Allowed
Desh Raj Vs Himachal Pradesh Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0055
High Courts08 Apr 2021Disposed Of
Bharti Sharma And Another Vs Naresh Kumar And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0054
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(4)National Legal Services Authority (Lok Adalats) Regulations, 2009 — Regulation 9, 13(6), 16(3), 16(4), 17, 17(1), 17(5), 19Legal Services Authority Act, 1987 — Section 19, 19(5), 29
High Courts08 Apr 2021Disposed Of
Anshul Koundal Vs State Of H.P & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0053
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 154, 320, 482Indian Penal Code, 1860 — Section 279, 338, 406, 498A
High Courts08 Apr 2021Disposed Of
Ruby Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 61, 85
High Courts08 Apr 2021Disposed Of
Krishan Chand Vs Himachal Road Transport Corporation And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0051
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2021Disposed Of
Safi Mohammad Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0050
High Courts08 Apr 2021Dismissed
Surender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts08 Apr 2021Disposed Of
Bachiter Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0048
High Courts07 Apr 2021Dismissed
Chet Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0108
High Courts07 Apr 2021 Allowed
State Of Himachal Pradesh And Another Vs Kanta And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0107
High Courts07 Apr 2021 Allowed
State Of Himachal Pradesh And Others Vs Lalit Kumar
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0106
High Courts07 Apr 2021Dismissed
Jaswant Kaur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0105
High Courts07 Apr 2021
Madan Lal Vs Himachal Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0104
High Courts07 Apr 2021Disposed Of
Mihir Kumar Sakhuja Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0103
High Courts07 Apr 2021Dismissed
Mahi Pal Vs Rajesh Kumar & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0102