High Courts07 Apr 2021Disposed Of
Datta Ram Vs Himachal Pradesh University & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0101
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 10
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 318 of 1,571
High Courts07 Apr 2021Dismissed
Rahul Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0099
High Courts07 Apr 2021Disposed Of
Ajay Kumar @ Goldi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0098
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 451, 504
High Courts07 Apr 2021Dismissed
Bhagwan Dutt (Deceased Through LRS) Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0097
Constitution Of India, 1950 — Article 14
High Courts07 Apr 2021Disposed Of
Jatin Gagat Vs Monika Gagat
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0096
Hindu Marriage Act, 1955 — Section 13B
High Courts07 Apr 2021
Sadiq Mohd Vs Himachal Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0095
High Courts07 Apr 2021Disposed Of
Hem Raj Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0094
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 33
High Courts07 Apr 2021Disposed Of
Ram Kala Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0093
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 201, 354A, 504, 506, 509
High Courts07 Apr 2021 Allowed
Shubham Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0092
High Courts07 Apr 2021
Radha Krishan Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0047
High Courts07 Apr 2021Disposed Of
Mohinder Singh Chandel Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0046
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Apr 2021Disposed Of
Yog Raj Sharma & Anr Vs HPSEB & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0045
High Courts07 Apr 2021Disposed Of
Narinder Kumar Datta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0044
High Courts07 Apr 2021Disposed Of
Naresh Vs State Of HP
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 82, 482
High Courts07 Apr 2021 Allowed
Mani Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0040
High Courts07 Apr 2021Disposed Of
Bhupender Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0039
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 201, 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts07 Apr 2021Disposed Of
Sanjay Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0038
Indian Penal Code, 1860 — Section 120B, 376, 420, 506
High Courts07 Apr 2021Disposed Of
Anita Kumari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0037
Indian Penal Code, 1860 — Section 120B, 376, 420, 506
High Courts07 Apr 2021Disposed Of
Deepak Verma Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Apr 2021Disposed Of
State Of Himachal Pradesh And Others Vs O.P. Mukhija
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0120