High Courts05 Apr 2021
Padam Dev Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0141
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 320 of 1,571
High Courts05 Apr 2021Dismissed
State Of Himachal Pradesh And Others Vs Pratap Singh (Deceased), Through His Lrs, Vikrma Devi And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0140
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts05 Apr 2021Dismissed
Hari Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0139
High Courts05 Apr 2021
Piar Chand Vs Himachal Pradesh Road Transport & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0138
High Courts05 Apr 2021
Hem Singh Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0137
High Courts05 Apr 2021Dismissed
Sham Lal Vs Raj Kumar And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0136
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(1)(d)Code Of Criminal Procedure, 1989 — Section 488
High Courts05 Apr 2021
Rajinder Singh Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0135
High Courts05 Apr 2021
Gulshan Kumar Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0134
High Courts05 Apr 2021Disposed Of
Dhani Ram Vs Swadesh Kumar Chaudhary
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0133
High Courts05 Apr 2021Disposed Of
Soma Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0132
High Courts05 Apr 2021
Parvinder Kumar Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0131
High Courts05 Apr 2021
Shyam Lal Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0130
High Courts05 Apr 2021Disposed Of
Hima Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0129
Indian Penal Code, 1860 — Section 107, 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 06
High Courts05 Apr 2021
Amar Singh Vs Himachal Pradesh Road Transport & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0128
High Courts05 Apr 2021Disposed Of
Usha Sharma & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0127
High Courts05 Apr 2021
Bishan Dass Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0126
High Courts05 Apr 2021Disposed Of
Chet Ram Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0125
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
High Courts05 Apr 2021Disposed Of
Tilak Raj & Others Vs Rohit Jamwal & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0124
High Courts05 Apr 2021Disposed Of
Satnam Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0122
Constitution Of India, 1950 — Article 19(1)(f), 19(5), 31(1), 32, 148, 300A, 309Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 69, 69(1)(c), 70, 71, 72, 73, 74
High Courts05 Apr 2021Dismissed
Mohinder Singh Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0121