CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,414 judgments · page 321 of 1,571

High Courts05 Apr 2021Disposed Of

Ganga Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0024

Indian Penal Code, 1860 — Section 107, 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 06
Read judgment
High Courts05 Apr 2021Disposed Of

Tilak Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0021

Indian Penal Code, 1860 — Section 107, 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 06
Read judgment
High Courts01 Apr 2021Dismissed

Pawan Kumar Vs State Of H.P & Others

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0150

Constitution Of India, 1950 — Article 243(O), 243(O)(b)Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
Read judgment
High Courts01 Apr 2021Partly Allowed

Sumitra Devi Vs Krishan Lal & Others

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0143

Motor Vehicles Act, 1988 — Section 166, 171, 173Indian Penal Code, 1860 — Section 279, 337, 304ACode Of Criminal Procedure, 1973 — Section 34
Read judgment
High Courts01 Apr 2021Dismissed

Vijay Kumar & Anr Vs Roop Lal & Ors

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0018

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 91, 151, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37, 38, 39
Read judgment
High Courts01 Apr 2021Disposed Of

Raj Sharma Vs Arun Bala Arora

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0016

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 13
Read judgment
High Courts01 Apr 2021Dismissed

Sharif Khan Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2021) 04 SHI CK 0013

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 60, 67
Read judgment