High Courts06 Apr 2021Disposed Of
Promila Devi Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0118
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 319 of 1,571
High Courts06 Apr 2021Disposed Of
Bhumi Devi Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0117
High Courts06 Apr 2021Dismissed
Baldev Kumar, Man Power Agency Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0116
High Courts06 Apr 2021
Satish Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0114
High Courts06 Apr 2021Disposed Of
Sohan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0113
High Courts06 Apr 2021Disposed Of
Meera Devi And Others Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0112
High Courts06 Apr 2021 Allowed
Purshotam Kumar And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0110
High Courts06 Apr 2021Dismissed
Budhi Parkash Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0109
High Courts06 Apr 2021Disposed Of
Mast Ram Vs Dhani Ram And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0035
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts06 Apr 2021Disposed Of
Jivan Lal Tande Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 7, 8, 11, 12
High Courts06 Apr 2021Disposed Of
Manohar Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0033
High Courts06 Apr 2021Disposed Of
Gram Panchayat Burua Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0032
Himachal Pradesh Panchayati Raj Act, 1994 — Section 143
High Courts06 Apr 2021Disposed Of
Court On Its Own Motion Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0031
High Courts06 Apr 2021 Allowed
State Of Himachal Pradesh And Others Vs Suresh Kumar Sharma & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0030
Code Of Civil Procedure, 1908 — Order 1 Rule 10Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 8(3)
High Courts06 Apr 2021
Sanjeev Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0028
High Courts06 Apr 2021Dismissed
Saran Dass Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Industrial Disputes Act, 1947 — Section 25B, 25B(1)
High Courts06 Apr 2021 Allowed
Jeet Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0026
High Courts06 Apr 2021Dismissed
SI/CTS Raj Mal Rana And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0025
High Courts06 Apr 2021Dismissed
Mohammad NazimVs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0023
Constitution Of India, 1950 — Article 21, 22Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 41(1)(ba), 156, 157, 164, 438, 438(1)Indian Penal Code, 1860 — Section 120(B), 363, 366A, 370(4), 506
High Courts05 Apr 2021
Chanderkanta Vs Himachal Pradesh Road Transport & Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0142