High Courts19 Apr 2021Disposed Of
Jatin Kumar Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0177
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 315 of 1,571
High Courts19 Apr 2021Dismissed
State Of H.P And Others Vs Govind Ram
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0176
High Courts19 Apr 2021Disposed Of
Gaurav Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0175
High Courts19 Apr 2021Disposed Of
Ranvir Singh Chauhan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0174
Constitution Of India, 1950 — Article 14
High Courts19 Apr 2021Disposed Of
Bahadur Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0158
Himachal Pradesh Financial Rules Vol 1,1971 — Rule 7.1
High Courts19 Apr 2021Disposed Of
Sawanu Ram Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0157
High Courts19 Apr 2021Dismissed
State Of H.P. & Another Vs Dr. Narender Kumar Goel
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0156
Constitution Of India, 1950 — Article 311(2), 311(2)(b)
High Courts19 Apr 2021Disposed Of
Dheeraj Choudhary Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0155
High Courts19 Apr 2021Disposed Of
Pal Chand Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0154
High Courts19 Apr 2021Disposed Of
Sunil Aggarwal Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0153
High Courts09 Apr 2021Disposed Of
Paramjeet Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 181
High Courts09 Apr 2021Dismissed
Kashvi Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0081
High Courts09 Apr 2021Dismissed
Lekh Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0080
Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 438
High Courts09 Apr 2021Disposed Of
M/S Patel Engineering Ltd Vs Central Board Of Trustees And Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0079
Employees‟ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7Q, 14B
High Courts09 Apr 2021
Lok Pal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0078
High Courts09 Apr 2021Disposed Of
Bhupesh Kumar And Another Vs Renuka Dam Project Through Its G.M. And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0077
High Courts09 Apr 2021Disposed Of
Mangat Ram Vs HBSEB Ltd And Anr
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0075
High Courts09 Apr 2021Disposed Of
Deepak Verma Vs Vikas Labroo & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0074
High Courts09 Apr 2021Disposed Of
Rakesh Chand Vs HRTC And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0073
High Courts09 Apr 2021Disposed Of
M/S Snowfoam Energy Private Ltd Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0072