High Courts29 Apr 2021Allowed
Hardeep Kumar Vs N.C.B
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0273
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 310 of 1,571
High Courts29 Apr 2021Disposed Of
Vinay Kumar Bharti And Others Vs Dr. Y. S. Parmar, University And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0272
Himachal Pradesh Universities Of Agriculture Horticulture And Forestry Act, 1986 — Section 12, 39A
High Courts29 Apr 2021Dismissed
Rikhi Ram Amar Nath Vs Chamba Mal Bhagra (Since Deceased), Through His Legal Representatives Vishal Sood & Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0271
Code Of Criminal Procedure, 1973 — Section 151, Order 22 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts29 Apr 2021Disposed Of
Saurabh Behal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0270
Drugs And Cosmetics Act, 1990 — Section 17, 17B, 18(a)(i), 18(a)(vi), 18B, 18(c), 22(3), 27(b)(ii), 27(c), 27(d), 28A, 36ACCode Of Criminal Procedure, 1973 — Section 82, 82(a), 82(b), 82(c), 82(2)(i), 117, 360, 438, 439, 446, 448
High Courts29 Apr 2021Disposed Of
Lal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0269
Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376A, 376B
High Courts29 Apr 2021Dismissed
Badru Alias Badri Dass Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0268
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts28 Apr 2021Allowed
Ved Prakash Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0264
Constitution Of India, 1950 — Article 226
High Courts28 Apr 2021Disposed Of
Balram Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0263
High Courts28 Apr 2021Disposed Of
Union Of India And Ors Vs M/S Sozin Flora Pharma
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0262
High Courts28 Apr 2021
Ram Prakash Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0261
High Courts28 Apr 2021Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh & Other
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0260
High Courts28 Apr 2021
Gopal Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0259
High Courts28 Apr 2021Disposed Of
Akash Deep Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0258
High Courts28 Apr 2021Allowed
Beasa Devi Vs Shiv Dayal
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0257
Hindu Marriage Act, 1955 — Section 25, 25(1), 25(2)Code Of Civil Procedure, 1908 — Section 11, 13, 60Indian Contract Act, 1872 — Section 23
High Courts28 Apr 2021Dismissed
Gitam Ram And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0256
Indian Penal Code, 1860 — Section 120B, 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts27 Apr 2021Disposed Of
Reeta Vs Suman Kumar
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0255
Code Of Civil Procedure, 1908 — Section 24, 25
High Courts27 Apr 2021Disposed Of
Ranjana Sood And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0254
High Courts27 Apr 2021Allowed
Amit Kumar Bhatti Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0253
Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 37, 41(2)Indian Penal Code, 1860 — Section 34, 323, 341, 506
High Courts27 Apr 2021Allowed
Uma Devi Alias Mombati Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0252
Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 41(2), 61, 85
High Courts27 Apr 2021Allowed
Collins @ Can Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 04 SHI CK 0251
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 37Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 8