High Courts11 May 2021Allowed
Daljeet Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 437A, 446
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 305 of 1,571
High Courts11 May 2021Allowed
Anurag Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts11 May 2021Allowed
Rajat Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0080
Code Of Criminal Procedure, 1973 — Section 173, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42, 67Evidence Act, 1872 — Section 24, 25
High Courts10 May 2021Disposed Of
Kalpana Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0068
High Courts10 May 2021Disposed Of
Duale Danu Derick Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Foreigners Act, 1946 — Section 14Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Disposed Of
Vaneet Kumar Pal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0066
High Courts10 May 2021Dismissed
Manoj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts10 May 2021Dismissed
Saurabh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts10 May 2021Disposed Of
Gitam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts10 May 2021Disposed Of
Vicky Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 37, 42(2)Himachal Pradesh Excise Act, 2011 — Section 61Indian Penal Code, 1860 — Section 323, 341
High Courts10 May 2021Disposed Of
Pradeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0061
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts10 May 2021Disposed Of
Ankush Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0060
Indian Penal Code, 1860 — Section 34, 376, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Disposed Of
Suman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0059
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Disposed Of
Seema Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts07 May 2021Disposed Of
Kanta Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0079
High Courts07 May 2021Disposed Of
Babu Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0078
High Courts07 May 2021Dismissed
Vinod Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0077
Constitution Of India, 1950 — Article 14
High Courts07 May 2021Disposed Of
Rajesh Kamal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0076
High Courts07 May 2021Disposed Of
Surender Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0075
High Courts07 May 2021
Lekh Raj Vs Himachal Pradesh Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0074