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High Court Of Himachal Pradesh judgments

31,414 judgments · page 293 of 1,571

High Courts28 Jun 2021Dismissed

Moti Ram Vs Sudershan Kumar & Others

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0139

Limitation Act, 1963 — Article 58Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 37(3), 46, 104, 112, 115
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High Courts28 Jun 2021Disposed Of

Gulshan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0138

Indian Penal Code, 1860 — Section 34, 323, 341, 354C, 354(A)(1), 354D, 363, 376, 381, 452, 504, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12, 14Code Of Criminal Procedure, 1973 — Section 439
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High Courts28 Jun 2021Disposed Of

Om Prakash Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0133

Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21(b), 36A(4), 43DCode Of Criminal Procedure, 1973 — Section 167, 167(2), 439
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High Courts25 Jun 2021Dismissed

Kuram Dutt Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0130

Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
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High Courts25 Jun 2021Dismissed

Kishan Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0129

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
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High Courts25 Jun 2021Dismissed

Sandeep Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0128

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37, 42(1), 42(2)
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High Courts25 Jun 2021Dismissed

Sarwan Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0127

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
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High Courts25 Jun 2021Disposed Of

Mithun Shah Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0124

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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