High Courts01 Jul 2021Disposed Of
Kirpa Ram Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0010
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 291 of 1,571
High Courts01 Jul 2021Disposed Of
Piru Ram & Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0009
High Courts01 Jul 2021Allowed
Diwan Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts01 Jul 2021Disposed Of
Ravi Kant And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0007
Indian Penal Code, 1860 — Section 34, 323, 452Code Of Criminal Procedure, 1973 — Section 154
High Courts01 Jul 2021Dismissed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 29, 37Indian Penal Code, 1860 — Section 147, 148, 149, 353, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Jul 2021Allowed
Hitesh Vijay Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts01 Jul 2021Disposed Of
Takshila Private Industrial Training Institute Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0004
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Sushma Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 379, 411, 414
High Courts01 Jul 2021Dismissed
Raman Khachi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 154, 173(2), 207, 439
High Courts01 Jul 2021Dismissed
Charanjeet Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 439Punjab Excise Act, 1914 — Section 61(i)(a)Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)
High Courts30 Jun 2021Dismissed
Satish Chandra Mishra Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0177
High Courts30 Jun 2021Disposed Of
Bhup Singh Vs State Of H. P. & Anr
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0176
High Courts30 Jun 2021Dismissed
Devender Singh And Others Vs Executive Engineer, HP State Electricity Board And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0175
High Courts30 Jun 2021Disposed Of
Suresh Katoch Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0174
Constitution Of India, 1950 — Article 14
High Courts30 Jun 2021Dismissed
Rajender Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0173
Administrative Tribunals Act, 1985 — Section 19
High Courts30 Jun 2021Disposed Of
Netar Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0172
High Courts30 Jun 2021Disposed Of
Sahil Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0171
Indian Penal Code, 1860 — Section 34, 120B, 186, 302, 309, 342, 364, 506Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts30 Jun 2021Disposed Of
Hukam Ram Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0170
High Courts30 Jun 2021Allowed
Rakesh @ Mukesh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0169
Code Of Criminal Procedure, 1973 — Section 154, 437A, 446, 446A
High Courts30 Jun 2021Disposed Of
Ivad Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0168
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 201, 363, 366A, 370(4), 506