High Courts08 Jul 2021Disposed Of
Hari Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0077
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 288 of 1,571
High Courts08 Jul 2021Disposed Of
Pushpa Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0076
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts08 Jul 2021Dismissed
Kishan Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0073
High Courts08 Jul 2021Disposed Of
B.L. Kanwar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0072
Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 471Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts08 Jul 2021Disposed Of
Akhil Sharma & Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0068
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498A, 504
High Courts08 Jul 2021Allowed
Daleep Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 173, 245, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 326, 341, 452, 498A, 506Code Of Criminal Procedure, 1989 — Section 561A
High Courts08 Jul 2021Allowed
Niranjan Singh Alias Naranjan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0066
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 55, 57Code Of Criminal Procedure, 1973 — Section 173(8), 274, 313, 374
High Courts08 Jul 2021Allowed
Ashok Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 173, 245, 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 452, 498A, 506Code Of Criminal Procedure, 1989 — Section 561A
High Courts08 Jul 2021Allowed
Kanta Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0064
Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 482
High Courts08 Jul 2021Allowed
Ramesh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 154, 161, 437A, 439, 446Indian Penal Code, 1860 — Section 302
High Courts08 Jul 2021Allowed
Jagdish Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 437A, 439, 482
High Courts08 Jul 2021Allowed
Ram Parkash Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 482
High Courts08 Jul 2021Disposed Of
Jai Prakash Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0060
Indian Penal Code, 1860 — Section 377
High Courts07 Jul 2021Disposed Of
Tarsem Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0059
High Courts07 Jul 2021Disposed Of
Sanjeev Kumar Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Viswavidyalaya And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0058
High Courts07 Jul 2021Disposed Of
Surinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0057
High Courts07 Jul 2021Disposed Of
Suraj Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0056
High Courts07 Jul 2021Disposed Of
Kalu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0055
High Courts07 Jul 2021Disposed Of
Gurpreet Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0053
High Courts07 Jul 2021Disposed Of
Thakur Pre-Examination Coaching-Cum-Training Institute & Anr Vs Himachal Pradesh University & Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0052