High Courts13 Jul 2021Disposed Of
Arun Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0129
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 286 of 1,571
High Courts13 Jul 2021Disposed Of
Anita Sharma Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0128
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts13 Jul 2021Disposed Of
Avinash Negi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0127
High Courts13 Jul 2021Allowed
Tushar Thakur Vs State of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0126
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts13 Jul 2021Allowed
Asha Devi Vs State of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0125
Code Of Criminal Procedure, 1973 — Section 173, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 29, 37, 42Evidence Act, 1872 — Section 25, 26
High Courts13 Jul 2021Allowed
Gulshan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 164, 207, 208, 437(3), 438, 446Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)va, 18, 18A(i)
High Courts13 Jul 2021Allowed
Sanjeev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts13 Jul 2021Allowed
Sandeep Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0122
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts12 Jul 2021Disposed Of
Rahul Verma And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0121
High Courts12 Jul 2021Disposed Of
Balwinder Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0120
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 379, 382, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts12 Jul 2021Disposed Of
Kamal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0119
High Courts12 Jul 2021Disposed Of
Bhupinder Singh Negi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0117
High Courts12 Jul 2021Dismissed
Bidhi Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0116
High Courts12 Jul 2021Disposed Of
Rajender Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0115
High Courts12 Jul 2021Disposed Of
Sanjeev Kumar & Ors Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0114
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts12 Jul 2021Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0113
Indian Penal Code, 1860 — Section 120B, 342, 376, 506
High Courts12 Jul 2021Allowed
Rakshak Khachi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jul 2021Disposed Of
Sandeep Sharma & Ors Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0108
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts12 Jul 2021Disposed Of
Nain Singh Vs H.P. State Civil Supplies Corporation Limited
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0107
High Courts12 Jul 2021Disposed Of
Nitish Jamalta Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0106
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A