High Courts12 Aug 2021
Ramesh Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0134
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 274 of 1,571
High Courts12 Aug 2021Disposed Of
Dr. Amoldeep Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0133
High Courts12 Aug 2021Dismissed
State Of Himachal Pradesh Vs Raj Kumar
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0132
Code Of Criminal Procedure, 1973 — Section 154, 313Indian Penal Code, 1860 — Section 279, 337, 338
High Courts12 Aug 2021Disposed Of
Palchan Bhang Power Private Limited Vs State Of H.P. Through And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0131
High Courts12 Aug 2021Allowed
Jia Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0130
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506
High Courts12 Aug 2021Disposed Of
Dr. Rasalika Miglan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0129
High Courts12 Aug 2021Disposed Of
Kamla D/O Shri Gurdittu Vs NTPC Barmana, Tehsil And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0128
Land Acquisition Act, 1894 — Section 4
High Courts12 Aug 2021Disposed Of
Manjit Singh Vs Pardeep Kaur And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0127
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts12 Aug 2021Dismissed
Dr. Arun Singh Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0126
Constitution Of India, 1950 — Article 14, 16Himachal Pradesh Medical Education(Dental) Services Rules, 2006 — Rule 9
High Courts12 Aug 2021Allowed
Radha Devi W/O Shri Amar Dass Vs Ankit Chauhan And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0125
Motor Vehicles Act, 1988 — Section 173
High Courts12 Aug 2021Disposed Of
Subhash Dutt Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0124
High Courts12 Aug 2021Disposed Of
Sukh Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 482Wild Life (Protection) Act, 1972 — Section 51Arms Act, 1959 — Section 27, 29, 54, 59
High Courts12 Aug 2021Dismissed
Kapil Dev Vs Mamta
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0122
Protection Of Women From Domestic Violence Act, 2005 — Section 29
High Courts11 Aug 2021Dismissed
Isha Chauhan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0120
High Courts11 Aug 2021Disposed Of
Santosh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0119
High Courts11 Aug 2021Allowed
Lalit Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0118
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 307, 323, 420, 435, 467, 468, 471, 452, 504, 506
High Courts11 Aug 2021Allowed
Puneet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0117
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts11 Aug 2021Allowed
Neeraj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 154, 161, 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts11 Aug 2021Allowed
Manoj Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0115
Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts10 Aug 2021Dismissed
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0112