High Courts26 Oct 2010
Sunil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0359
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,129 of 1,569
High Courts26 Oct 2010
Bhawani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0357
High Courts26 Oct 2010
Sheetla Devi Vs The H.P. Packaging Ltd. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0346
High Courts26 Oct 2010
Kavita Behal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0345
High Courts26 Oct 2010
Rattan Chand Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0339
High Courts26 Oct 2010
Kamla Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0338
High Courts26 Oct 2010
Charan Das Bali Vs Government of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0337
High Courts26 Oct 2010
Roop Lal Vs Om Traders and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0330
High Courts26 Oct 2010
Pritam Chand Patial Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0323
Penal Code, 1860 (IPC) — Section 323Railways Act, 1989 — Section 145, 146
High Courts26 Oct 2010
Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0316
High Courts26 Oct 2010
Kanauru Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0315
High Courts26 Oct 2010
Raghubir Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0313
High Courts26 Oct 2010Allowed
Smt. Bimla Sharma and Others Vs Sh. Jagdish and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0309
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Oct 2010Allowed
Devi Ram Vs Krishan Pal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0305
High Courts26 Oct 2010Allowed
Society for Health and Social Transformation, Rehabilitation Vs Kimtu Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0290
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 151, 26Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108
High Courts26 Oct 2010Allowed
Rattan Lal Dhiman Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0289
High Courts26 Oct 2010
Tek Chand Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0287
High Courts26 Oct 2010
State of H.P. Vs Kamlesh Kumar @ John
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts26 Oct 2010
Banarsi Dass Vs Director Sainik Welfare Department and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0256
Constitution of India, 1950 — Article 14, 16
High Courts26 Oct 2010Dismissed
State of H.P. Vs Ram Lal and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 211
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 452