High Courts26 Oct 2010
Puran Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0247
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,130 of 1,569
High Courts26 Oct 2010Dismissed
Chuhru Ram Vs Dhani Devi and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 293
High Courts26 Oct 2010Dismissed
State of H.P. Vs Puran Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0231
Forest Act, 1927 — Section 33, 41, 42Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 14Penal Code, 1860 (IPC) — Section 120(B), 218, 379, 420, 467
High Courts26 Oct 2010
Dilshad alias Pinnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 133, 313, 428Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts26 Oct 2010Dismissed
State of H.P. Vs Bhupinder Grover
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(7), 11(1), 16(1)
High Courts26 Oct 2010
Kusum Lata and Another Vs Vijay Kuamr
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0189
High Courts26 Oct 2010
Gajjan Vs Nageshwar Dutt
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0184
High Courts26 Oct 2010Dismissed
Bir Singh Vs Mast Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0182
High Courts26 Oct 2010
N.D. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0173
High Courts26 Oct 2010
Parbhat Singh Vs State of HB.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0172
High Courts26 Oct 2010
Pawan Kumar Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0170
High Courts26 Oct 2010
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0167
High Courts26 Oct 2010
Liaq Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0165
High Courts26 Oct 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0162
High Courts26 Oct 2010
Bhushan Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0158
High Courts26 Oct 2010Dismissed
Om Parkash and Another Vs Bholi Devi
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 2
High Courts26 Oct 2010
Sheesh Ram Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0156
High Courts26 Oct 2010
Uttam Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0146
High Courts26 Oct 2010
Kalag Ram Mehta and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0144
High Courts26 Oct 2010
Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0023
Limitation Act, 1963 — Section 5