High Courts04 Apr 1977Allowed
Prem Chand Vs Amar Nath and Others
High Court Of Himachal Pradesh · (1977) ShimLC 351
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)Himachal Pradesh General Clauses Act, 1968 — Section 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,569 of 1,630
High Courts31 Mar 1977Dismissed
Kalyan Singh Vs Kagdi Ram and Others
High Court Of Himachal Pradesh · AIR 1977 HP 73 : (1977) ShimLC 279
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Mar 1977
Eastern Commercial Corporation Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1977 HP 74 : (1977) ShimLC 309
Arbitration Act, 1940 — Section 13, 31(3), 31(4), 41
High Courts24 Mar 1977
Jagar Nath and Another Vs Shambhu
High Court Of Himachal Pradesh · AIR 1977 HP 81 : (1977) ShimLC 402
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts17 Mar 1977Dismissed
H.S. Bedi Vs Smt. Dhani Devi
High Court Of Himachal Pradesh · (1977) ShimLC 376
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(4), 2
High Courts17 Mar 1977Allowed
Ram Chand Vs Smt. Ramku and Others
High Court Of Himachal Pradesh · AIR 1977 HP 82 : (1977) ShimLC 277
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts17 Mar 1977Dismissed
H.S. Bedi Vs Smt. Dhani Devi and Another
High Court Of Himachal Pradesh · (1977) 6 ILR HP 134
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(4), 2
High Courts09 Mar 1977Allowed
Smt. Pukhdi and Others Vs Paras Ram
High Court Of Himachal Pradesh · (1977) ShimLC 258
Hindu Marriage Act, 1955 — Section 9
High Courts09 Mar 1977Allowed
Smt. Pukhadi etc. Vs Paras Ram
High Court Of Himachal Pradesh · (1977) 6 ILR HP 131
Hindu Marriage Act, 1955 — Section 9
High Courts09 Mar 1977
Parkash Chand Vs The State
High Court Of Himachal Pradesh · (1977) CriLJ 1674 : (1977) ShimLC 431
Criminal Procedure Code, 1973 (CrPC) — Section 260Motor Vehicles Act, 1988 — Section 112, 21GPrevention of Ticketless Travelling Act, 1976 — Section 7
High Courts03 Mar 1977
Krishan Kumar Vs Gurbax Singh
High Court Of Himachal Pradesh · (1977) 6 ILR HP 122
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(2)
High Courts23 Feb 1977
Diwakar Sharma Vs Smt. Gauri Devi
High Court Of Himachal Pradesh · (1977) CriLJ 2071 : (1977) ShimLC 260
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Feb 1977Dismissed
Darshan Kumar Khanna Vs Smt. Pushpa Mehra etc.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 116
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4, 141, 47, 47(2East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts23 Feb 1977Dismissed
Darshan Kumar Khanna Vs Smt. Pushpa Mehra and Others
High Court Of Himachal Pradesh · (1977) ShimLC 237
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4, 141, 47, 47(2)East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts21 Feb 1977Allowed
Labha and Another Vs Sitar Mohammad and Another
High Court Of Himachal Pradesh · (1977) 6 ILR HP 113
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(1), 11(2)
High Courts27 Dec 1976Dismissed
Manmohan Nath, Advocate Vs Sardar Sucha Singh
High Court Of Himachal Pradesh · (1977) ShimLC 290
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 107, 107(1), 107(2)
High Courts27 Dec 1976Dismissed
Manmohan Nath Vs Sucha Singh Anand
High Court Of Himachal Pradesh · (1976) 5 ILR HP 818
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 107, 107(1), 107(2)
High Courts27 Dec 1976Dismissed
Kanshi Ram Vs Bansi Lal
High Court Of Himachal Pradesh · AIR 1977 HP 61 : (1976) 5 ILR HP 833
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11, 151
High Courts24 Dec 1976Dismissed
Jai Karan Vs Babu and Others
High Court Of Himachal Pradesh · (1977) 6 ILR HP 11
Limitation Act, 1908 — Article 10Limitation Act, 1963 — Article 97, 17Punjab Pre-emption Act, 1913 — Section 30
High Courts21 Dec 1976Dismissed
Balak Ram Vs B.N. Gupta
High Court Of Himachal Pradesh · (1977) ShimLC 265
East Punjab Urban Rent Restriction Act, 1949 — Section 2Himachal Pradesh Urban Rent Control Act, 1971 — Section 12, 12(2), 14, 14(2), 14(3)