High Courts25 Nov 1949Allowed
Sadhu Ram and Another Vs Mohammad Ali
High Court Of Himachal Pradesh · AIR 1950 HP 30
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
32,593 judgments · page 1,630 of 1,630
High Court Of Himachal Pradesh · AIR 1950 HP 30
High Court Of Himachal Pradesh · (1951) CriLJ 99
High Court Of Himachal Pradesh · AIR 1951 HP 216 : (1951) CriLJ 3
High Court Of Himachal Pradesh · AIR 1950 HP 18
High Court Of Himachal Pradesh · AIR 1950 HP 36
High Court Of Himachal Pradesh · AIR 1950 HP 8
High Court Of Himachal Pradesh · (1950) CriLJ 160
High Court Of Himachal Pradesh · AIR 1950 HP 15
High Court Of Himachal Pradesh · AIR 1950 HP 35
High Court Of Himachal Pradesh · AIR 1950 HP 1
High Court Of Himachal Pradesh · AIR 1950 HP 4
High Court Of Himachal Pradesh · AIR 1950 HP 6
High Court Of Himachal Pradesh · AIR 1950 HP 12