High Courts09 Nov 1949
Ram Singh Vs The Crown
High Court Of Himachal Pradesh · (1951) CriLJ 99
Penal Code, 1860 (IPC) — Section 302, 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,572 judgments · page 1,629 of 1,629
High Courts09 Nov 1949
Virendra Kumar Tripathi Vs The Crown
High Court Of Himachal Pradesh · AIR 1951 HP 216 : (1951) CriLJ 3
Criminal Procedure Code, 1898 (CrPC) — Section 491Punjab Public Safety Act, 1947 — Section 3
High Courts15 Sept 1949Partly Allowed
Gopal Vs The Crown
High Court Of Himachal Pradesh · AIR 1950 HP 18
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 208, 239, 342Evidence Act, 1872 — Section 105, 24, 30, 54
High Courts24 Aug 1949Allowed
Daulatia and Another Vs Jaiya
High Court Of Himachal Pradesh · AIR 1950 HP 36
Civil Procedure Code, 1908 (CPC) — Section 100, 24
High Courts01 Aug 1949Allowed
Haria Vs Bhindru and Others
High Court Of Himachal Pradesh · AIR 1950 HP 8
Limitation Act, 1908 — Article 144
High Courts11 Jul 1949
Koti Darbar Vs Ram Chand
High Court Of Himachal Pradesh · (1950) CriLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 411
High Courts04 Jul 1949Allowed
Rattan Das and Others Vs Darshan Dass and Others
High Court Of Himachal Pradesh · AIR 1950 HP 15
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Limitation Act, 1908 — Article 120
High Courts11 Apr 1949
Bhagi and Another Vs The Crown
High Court Of Himachal Pradesh · AIR 1950 HP 35
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 457
High Courts08 Apr 1949Allowed
Gauri Ram Vs Jaishi Ram and Another
High Court Of Himachal Pradesh · AIR 1950 HP 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(3)Limitation Act, 1908 — Article 12 , 95
High Courts06 Apr 1949Allowed
Moti Singh and Others Vs Basu and Another
High Court Of Himachal Pradesh · AIR 1950 HP 4
High Courts26 Mar 1949
Narain and Others Vs Balabh Das and Others
High Court Of Himachal Pradesh · AIR 1950 HP 6
Limitation Act, 1908 — Article 144
High Courts13 Oct 1948
Jai Kissen and Another Vs Mt. Ram Rakhi
High Court Of Himachal Pradesh · AIR 1950 HP 12
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2