High Courts25 Oct 2010Allowed
Kundan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 154, 374Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,132 of 1,569
High Courts25 Oct 2010
Prem Vati Mehta and Others Vs Munish Garg and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0191
High Courts25 Oct 2010
Maya Devi Vs Kuldeep Singh Rana and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0190
High Courts25 Oct 2010
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0187
High Courts25 Oct 2010
Purshotam Lal Vs Prakash Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 7Himachal Pradesh Panchayati Raj Act, 1994 — Section 43, 64, 64(1), 64(3), 66
High Courts25 Oct 2010
Kamlesh Kumar Vs Toshinder Kumar
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0178
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Oct 2010
Subhash Thukral Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0177
High Courts25 Oct 2010
Bikram Kumar Kaushal Vs HPSEB and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0171
High Courts25 Oct 2010
Laxmi Dutt Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0169
High Courts25 Oct 2010
Amar Nath Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0164
High Courts25 Oct 2010Allowed
Suresh Kumar Vs State of H.P
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Oct 2010
Madan Lal Garg Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0155
High Courts25 Oct 2010
Hem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0148
High Courts25 Oct 2010Dismissed
Kranti Katoch Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0147
High Courts25 Oct 2010Dismissed
State of H.P. Vs Jaswant Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 506
High Courts25 Oct 2010Dismissed
Bihari Lal Vs Shitla Devi and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0138
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Oct 2010
Savita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0066
High Courts25 Oct 2010
Naresh Kumar Vs HPSEB and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0062
High Courts25 Oct 2010
Beli Ram and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0050
High Courts25 Oct 2010Dismissed
Padam Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 375, 376, 506