High Courts22 Oct 2010
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0364
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,133 of 1,569
High Courts22 Oct 2010
Ved Parkash Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0360
High Courts22 Oct 2010
Dr. Pushpa Gautam and Another Vs H.P. University
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0355
High Courts22 Oct 2010
Dr. Abhay Kumar Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0354
High Courts22 Oct 2010Dismissed
Sweta Sandhu Vs Dr. Y.S. Parmar University of Horticulture and Forestry and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0353
High Courts22 Oct 2010
Bharat Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0351
High Courts22 Oct 2010
Lal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0350
High Courts22 Oct 2010
R.K. Sood Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0344
High Courts22 Oct 2010
Kamal Dev and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0343
High Courts22 Oct 2010
Hukam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0341
High Courts22 Oct 2010
Bhagat Ram Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0335
High Courts22 Oct 2010Dismissed
State of H.P. Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0332
Drugs and Cosmetics Act, 1940 — Section 18, 22, 23, 27Drugs and Cosmetics Rules, 1945 — Rule 21
High Courts22 Oct 2010
Dila Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0329
High Courts22 Oct 2010
V.P. Puri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0328
High Courts22 Oct 2010
Om Parkash Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0327
High Courts22 Oct 2010
Dandu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0326
High Courts22 Oct 2010
Nirmal Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0325
High Courts22 Oct 2010Dismissed
Fakir Chand Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0324
High Courts22 Oct 2010Dismissed
Prem Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0318
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 137, 138Himachal Pradesh Panchayati Raj Act, 1994 — Section 137
High Courts22 Oct 2010
Parshotam Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0317