High Courts22 Oct 2010Dismissed
Chuni Lal Vs Subhash Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0060
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,135 of 1,569
High Courts22 Oct 2010
Takashi Sato Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 449
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 54
High Courts22 Oct 2010
R.S. Karopha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0026
High Courts22 Oct 2010Dismissed
Swaran Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0025
Constitution of India, 1950 — Article 226
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Misru Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0021
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts22 Oct 2010
Bishamber Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 376, 511
High Courts21 Oct 2010
Janardhan Makhaik Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0333
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7(11), 7(5)
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Samas Din and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0331
Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts21 Oct 2010
Radha Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0321
Punjab Police Rules, 1934 — Rule 13.1, 13.15, 13.16
High Courts21 Oct 2010
Sohan Lal and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0319
High Courts21 Oct 2010
Smt. Rama Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0307
High Courts21 Oct 2010
Tej Singh Vs Managing Director H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0306
Constitution of India, 1950 — Article 16
High Courts21 Oct 2010
National Insurance Company Vs Satya Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0304
Motor Vehicles Act, 1988 — Section 166
High Courts21 Oct 2010
Rajna Choudhary Vs Raghubir Singh
High Court Of Himachal Pradesh · AIR 2011 HP 27 : (2012) 1 CivCC 347 : (2011) 2 ShimLC 304
Hindu Marriage Act, 1955 — Section 13
High Courts21 Oct 2010
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0258
High Courts21 Oct 2010
Kuldip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0257
Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 13.9
High Courts21 Oct 2010
B.R. Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0248
High Courts21 Oct 2010
Meera Verma Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0176
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts21 Oct 2010
Krishan Chand Chandel Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0175
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts21 Oct 2010
Chand Parkash Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0161