High Courts20 Oct 2010
Kamlesh Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0215
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,137 of 1,569
High Courts20 Oct 2010
Vinod Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0211
High Courts20 Oct 2010Dismissed
Ram Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0080
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 149, 307, 333
High Courts20 Oct 2010Dismissed
Shilla Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0073
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010
Inder Singh Bhandari and Others Vs Smt. Sewanti Negi
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0071
Constitution of India, 1950 — Article 227
High Courts20 Oct 2010Dismissed
Krishna Devi Vs Hukami Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts20 Oct 2010Dismissed
Ram Karan Vs Sewal Mohammad and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0042
Evidence Act, 1872 — Section 63, 66
High Courts20 Oct 2010Dismissed
Joginder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010Dismissed
Sharwan Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010Dismissed
Vineet Sharma and Another Vs Temple Officer, Mata Brijeshwari Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0009
High Courts20 Oct 2010
Krishan Dutt Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0008
High Courts19 Oct 2010
Suraj Mani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0298
High Courts19 Oct 2010Allowed
District Contract Teachers Primary Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0296
High Courts19 Oct 2010Allowed
Sh. Mehar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0295
High Courts19 Oct 2010
Prem Lal Bambra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0293
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts19 Oct 2010
Sukh Ram Rathore Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0279
High Courts19 Oct 2010
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0277
High Courts19 Oct 2010
Smt. Tara Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0276
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2010
Brij Lal Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0273
High Courts19 Oct 2010
Itwari Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0270
Himachal Pradesh Financial Rules, 1971 — Rule 7.1