High Courts21 Oct 2010
Dhananjay Saini Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0159
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,136 of 1,569
High Courts21 Oct 2010
Balraj Dutt and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0154
High Courts21 Oct 2010
Binta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0152
High Courts21 Oct 2010
Harjeet Kaur Vs Meena Kumari and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0151
Limitation Act, 1963 — Section 5
High Courts21 Oct 2010
Ashwani Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 2 Crimes 732
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409, 420
High Courts21 Oct 2010Dismissed
State of H.P. Vs Partap Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Oct 2010Dismissed
Jogindera Central Cooperative Bank Ltd. Vs Kamlesh Kumar Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 19
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Vikas @ Billu and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 358
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 324, 34, 363, 366, 366A
High Courts21 Oct 2010
Parkash Chand Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0064
High Courts21 Oct 2010Dismissed
Sarwan Singh and Others Vs Om Parkash and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Oct 2010Dismissed
Savitri Devi and Others Vs Jamni (dead) through LRs Hari Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0059
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
High Courts21 Oct 2010
Jayoti Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0024
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Fakir Chand and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts20 Oct 2010
Gopal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0299
High Courts20 Oct 2010
Churamani Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0294
High Courts20 Oct 2010Dismissed
Mohini and Another Vs Hem Chand
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0283
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2)
High Courts20 Oct 2010
Neelam Kangharia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0278
High Courts20 Oct 2010
Smt. Naresh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0275
High Courts20 Oct 2010Dismissed
Sarat Chander Mahajan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0274
High Courts20 Oct 2010
Ahilya Devi and Others Vs Managing Director, H.P. State Civil Supplies Corporation and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0268