High Courts22 Oct 2010
Leela Dhar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0314
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,134 of 1,569
High Courts22 Oct 2010
Malkiat Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0312
Central Civil Services (Leave) Rules, 1972 — Rule 39(6)
High Courts22 Oct 2010
State of H.P. and Another Vs Surender Pal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0308
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Oct 2010
National Insurance Co. Vs Joginder Singh (dead) through LRs and Others Sh. Raghubir Singh Vs Surinder Kumar Goel and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0303
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2010Dismissed
Hari Krishan Vs Kamla Devi and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0301
High Courts22 Oct 2010Dismissed
Kamaljeet Vs Shyam lal and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0292
Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts22 Oct 2010Dismissed
State of H.P Vs Ajay Katoch
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0291
High Courts22 Oct 2010
Ashwani Kumar Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0259
High Courts22 Oct 2010
Jawahar Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 297
Constitution of India, 1950 — Article 124(2), 217(1)Criminal Procedure Code, 1973 (CrPC) — Section 25A, 25A(2)
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Subash Chand and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0232
Penal Code, 1860 (IPC) — Section 323, 34, 451, 506
High Courts22 Oct 2010
Smt. Malkan Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0198
High Courts22 Oct 2010
Hem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0168
High Courts22 Oct 2010Dismissed
Nirmala Devi Vs The Secretary (Education) and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0166
High Courts22 Oct 2010Dismissed
Pamma Sharma Vs Vice Chancellor, Ratshtriya Sanskrit Sansthan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0163
High Courts22 Oct 2010
Subhash Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0153
High Courts22 Oct 2010Dismissed
Swaran Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0150
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj Act, 1994 — Section 148
High Courts22 Oct 2010Dismissed
Mahinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Ratti Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 307
High Courts22 Oct 2010
Meera Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0065
High Courts22 Oct 2010
Dharam Singh Vs HRTC and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0063