High Courts19 Oct 2010
Smt. Deepa Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0267
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,138 of 1,569
High Courts19 Oct 2010
Harpal Balmiki Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0266
High Courts19 Oct 2010
Susheel Kumar Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0265
High Courts19 Oct 2010Dismissed
Sandeep Sharma Vs H.P. K.V.V.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0262
High Courts19 Oct 2010Allowed
Sh. D.S. Chawla Vs H.P. K.V.V. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0261
High Courts19 Oct 2010
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0254
High Courts19 Oct 2010
Davinder Bhardwaj and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0253
High Courts19 Oct 2010
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0250
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts19 Oct 2010
R.L. Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0239
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 109, 120B, 201, 209, 218Prevention of Corruption Act, 1988 — Section 13(2), 8, 9
High Courts19 Oct 2010Allowed
Prabhat Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 201, 279
High Courts19 Oct 2010Dismissed
Smt. Amro Devi and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0236
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 7, 8
High Courts19 Oct 2010
Bobby Ranjna Vs Brij Bala and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0222
High Courts19 Oct 2010Dismissed
Sultan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 459
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 135, 135(1)Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(2), 130, 131
High Courts19 Oct 2010Allowed
Ravi Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0210
High Courts19 Oct 2010Dismissed
State of H.P. Vs Kirpa Ram and Others
High Court Of Himachal Pradesh · (2010) 1 SLR 44
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 149, 323, 326, 341, 506
High Courts19 Oct 2010Allowed
State of H.P. Vs Rajinder Kumar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0086
Penal Code, 1860 (IPC) — Section 120B, 380, 420, 467, 468
High Courts19 Oct 2010Dismissed
State of H.P. Vs Shambhu Dutt and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0085
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Oct 2010Dismissed
State of Himachal Pradesh Vs Dina Nath and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0084
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Oct 2010
Ashwani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0264
High Courts18 Oct 2010
Mrs. Sharda Tondon and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0263
General Provident Fund (Central Services) Rules, 1960 — Rule 2, 8(1)