High Courts18 Oct 2010Dismissed
Nirmala Devi Vs Raghubir Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 451, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,140 of 1,569
High Courts18 Oct 2010Allowed
Kashmir Singh Vs Mukhtiar Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0074
High Courts18 Oct 2010Dismissed
Dharam Pal and Another Vs Amar Nath and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0067
High Courts17 Oct 2010
Hans William @ Bhagwan Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 3 Crimes 728
Criminal Procedure Code, 1973 (CrPC) — Section 165, 313, 313(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 27, 42, 42(2)
High Courts08 Oct 2010
Lal Singh and Others Vs Bilwa Mangal and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 534
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, 2(2)
High Courts08 Oct 2010Allowed
Vidya Devi and Another Vs Shri Karta and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0282
High Courts08 Oct 2010
Shri Trilok Chand Sharma Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0269
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(5), 11, 16Himachal Pradesh Administrative Tribunal Act, 1985 — Section 19
High Courts08 Oct 2010
Jagdish Parshad Sharma Vs State of H.P. Biri Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0241
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468
High Courts08 Oct 2010
Santosh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0234
High Courts08 Oct 2010Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 376, 417, 506
High Courts07 Oct 2010Dismissed
Smt. Nankai and Others Vs Rakha and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0284
High Courts07 Oct 2010
Narotam Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0252
High Courts07 Oct 2010
State of H.P. Vs Ramesh Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts07 Oct 2010Dismissed
State of H.P. Vs Surjeet Lal and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 109, 378, 41(2)Penal Code, 1860 (IPC) — Section 34, 379
High Courts07 Oct 2010
Anita Ahluwalia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0018
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 498A
High Courts06 Oct 2010Dismissed
Tikka Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0297
Constitution of India, 1950 — Article 14, 16
High Courts06 Oct 2010Dismissed
Smt. Malka Devi and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 284
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Oct 2010Allowed
Hari Lal and Another Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0271
High Courts06 Oct 2010
Kharak Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0220
High Courts05 Oct 2010Dismissed
Shri Shanti Swaroop Bhatti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0300
Constitution of India, 1950 — Article 226