High Courts05 Oct 2010Dismissed
Gurdev Singh Vs State of Himachal Pradesh and Others State of Himachal Pradesh and Others Vs Gurdev Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0286
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,141 of 1,569
High Courts05 Oct 2010Allowed
Anil Menon Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0251
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 437, 482, 483Penal Code, 1860 (IPC) — Section 173, 405, 415, 420
High Courts05 Oct 2010
Gopal Singh Vs H.R.T.C.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0090
High Courts05 Oct 2010
Hem Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 325, 332, 333, 34
High Courts05 Oct 2010Dismissed
State of H.P. Vs Negi Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts05 Oct 2010
Neem Chand Sharma Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0048
High Courts05 Oct 2010
H.P. State Electricity Board Vs Kundan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0047
High Courts05 Oct 2010
Sabair Dass Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0044
High Courts05 Oct 2010Dismissed
Tara Dutt Sharma Vs Sanjeev Pandit
High Court Of Himachal Pradesh · (2010) 3 ShimLC 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Oct 2010
B.S. Thakur Vs Divisional Commissioner and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0227
High Courts04 Oct 2010
Arjun Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0226
High Courts04 Oct 2010
Menka Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0221
Limitation Act, 1963 — Section 5
High Courts04 Oct 2010Dismissed
Smt. Chamko Devi and Another Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0206
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 15, 17, 171
High Courts04 Oct 2010
Ms. Seema Kumari and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0204
High Courts04 Oct 2010
Ms. Bala Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0203
High Courts04 Oct 2010
Shailja Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0202
High Courts04 Oct 2010
Amin Chand Vs Narender Chauhan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0096
High Courts04 Oct 2010
Rakesh Kumar Vs Narinder Chauhan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0095
High Courts04 Oct 2010
Smt. Anjana Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0094
Limitation Act, 1963 — Section 5
High Courts04 Oct 2010
Yashpal Singh Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0092