High Courts01 Oct 2010Dismissed
Sita Ram Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0199
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,143 of 1,569
High Courts01 Oct 2010Allowed
Indira Devi Vs Surender Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts01 Oct 2010
State of H.P. Vs Mehar Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 325, 34, 447
High Courts01 Oct 2010
State of H.P. Vs Surjan Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts01 Oct 2010Dismissed
Virbhadra Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 RCR(Criminal) 396 : (2011) 1 RCR(Criminal) 396 : (2010) 3 ShimLC 582
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 190, 193Information Technology Act, 2000 — Section 66A
High Courts01 Oct 2010Dismissed
Sukh Ram Vs Rattan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0049
High Courts01 Oct 2010
Rajinder Singh Vs Rajinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0046
Motor Vehicles Act, 1988 — Section 134(C), 166
High Courts01 Oct 2010
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Oct 2010
Bhup Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0017
High Courts30 Sept 2010Dismissed
K. and Company Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 198
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 34, 34(2)Income Tax Act, 1961 — Section 45
High Courts30 Sept 2010Dismissed
State of Himachal Pradesh Vs Bhikham Ram and Others
High Court Of Himachal Pradesh · (2011) CriLJ 910 : (2010) 3 ShimLC 329
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 313Evidence Act, 1872 — Section 105, 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts29 Sept 2010
Amar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0108
High Courts29 Sept 2010
Manga Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0103
High Courts29 Sept 2010Dismissed
State of H.P. Vs Ram Prashad
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts29 Sept 2010Dismissed
Bhagat Ram Vs Yashwant Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0087
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Sept 2010
Balak Ram and Another Vs Mohan Lal and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0085
High Courts29 Sept 2010Allowed
Budh Dev and Others Vs Harcharan Dass
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0083
High Courts29 Sept 2010Dismissed
State of H.P. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 380, 454
High Courts29 Sept 2010
State of H.P. Vs Vinod Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0004
Forest Act, 1927 — Section 41, 42, 45, 52(A), 52(B)Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 337, 379
High Courts29 Sept 2010Dismissed
The State of H.P Vs Som Nath @ Babli
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20