High Courts28 Sept 2010Allowed
National Insurance Company Ltd. Vs Santosh Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 1753 : (2010) 3 ShimLC 538
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,144 of 1,569
High Courts28 Sept 2010
Sunita Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0109
High Courts28 Sept 2010
Tek Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0107
High Courts28 Sept 2010Dismissed
The State of H.P. Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 368, 376, 506
High Courts28 Sept 2010Dismissed
State of H.P. Vs Kushal Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts28 Sept 2010Dismissed
The State of H.P Vs Charan Dass and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 419, 420, 423, 467Registration Act, 1908 — Section 82
High Courts27 Sept 2010
Kartar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 223
Constitution of India, 1950 — Article 217(1)
High Courts27 Sept 2010Dismissed
Smt. Kaushyala Devi and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0111
High Courts27 Sept 2010Dismissed
The State of H.P. Vs Laxman Mahanto and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Sept 2010Dismissed
Bhanu Pratap Singh Thakur Vs Achhar Singh and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0086
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Sept 2010Dismissed
Nirmala Devi Vs Amar Chand
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0077
High Courts27 Sept 2010Dismissed
State of H.P. Vs Jagan Nath Shukla
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts27 Sept 2010
Gurnam Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0003
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts24 Sept 2010Dismissed
State of H.P. Vs Namohar Lal and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 34, 363, 366, 511
High Courts24 Sept 2010Dismissed
State of H.P. Vs Gopal Dass alias Pinki
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts24 Sept 2010
Oriental Insurance Co. Vs Mangat Ram and Others
High Court Of Himachal Pradesh · (2011) 3 TAC 512
Motor Vehicles Act, 1988 — Section 166
High Courts24 Sept 2010Allowed
Sat Narain Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 10
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts23 Sept 2010Dismissed
Mohan Singh Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 263
Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Sept 2010
Sanjeev Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0110
High Courts23 Sept 2010Dismissed
Executive Engineer HPPWD Vs Lal Chand
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0101