High Courts21 Sept 2010
Rajesh Khachi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0102
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,146 of 1,569
High Courts21 Sept 2010Dismissed
The State of H.P. Vs Mahender Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts21 Sept 2010Dismissed
State of H.P. Vs Harbhajan Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts21 Sept 2010Dismissed
State of H.P. Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Sept 2010Dismissed
Messrs Raymus Porta Buildings Limited Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0019
Arbitration Act, 1940 — Section 31Arbitration and Conciliation Act, 1996 — Section 16, 20, 31, 34, 34(1)
High Courts21 Sept 2010Allowed
Rukmu Deen Vs Kishan Singh Kundlas and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 383
Motor Vehicles Act, 1988 — Section 173
High Courts21 Sept 2010Allowed
Surinder Kumar Kaundal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 306
Himachal Pradesh Education Code — Rule 145, 2(24)
High Courts20 Sept 2010
Beli Ram Vs Smt. Kanta Devi and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 415
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2010Dismissed
Kular Mani and Another Vs Janak Singh and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4), Order 7 Rule 11, Order 9 Rule 8
High Courts20 Sept 2010Dismissed
Piar Singh and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 425
Civil Procedure Code, 1908 (CPC) — Section 100Nautor Rules, 1968 — Rule 27, 28, 30Transfer of Property Act, 1882 — Section 27, 51
High Courts20 Sept 2010
Kailash Kumar Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0105
High Courts20 Sept 2010
Raj Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0104
High Courts20 Sept 2010Dismissed
The State of H.P. Vs Baldev Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Sept 2010Dismissed
State of H.P. Vs Rajiv Kumar and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts20 Sept 2010Dismissed
Jagdish Raj Vs H.P. State Agricultural and Rural Development Bank and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0084
High Courts20 Sept 2010
Harjinder Singh Vs Ram Gopal
High Court Of Himachal Pradesh · (2011) 3 Crimes 449 : (2011) 1 ShimLC 386
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 20, 3, 49Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
High Courts20 Sept 2010Dismissed
Inderjit Singh and Others Vs Omkar Singh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 476
Evidence Act, 1872 — Section 17
High Courts17 Sept 2010Dismissed
Ram Asra Vs State of H.P.
High Court Of Himachal Pradesh · (2011) CriLJ 1038 : (2011) 3 RCR(Criminal) 372 : (2011) 3 RCR(Criminal) 372 : (2010) 3 ShimLC 305
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Sept 2010Dismissed
State of H.P. Vs Sukh Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0229
Penal Code, 1860 (IPC) — Section 302, 304, 323Probation of Offenders Act, 1958 — Section 3
High Courts17 Sept 2010Dismissed
State of Himachal Pradesh Vs Pritam Singh alias Preeto
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0228
Penal Code, 1860 (IPC) — Section 201, 302