High Courts16 Sept 2010Allowed
Punnu alias Prem Raj Vs Maheshu
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0171
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,148 of 1,569
High Courts16 Sept 2010Dismissed
Kamal Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0080
High Courts16 Sept 2010
Chander Kiran Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0068
High Courts16 Sept 2010Dismissed
State of H.P. Vs Jagat Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts16 Sept 2010Dismissed
New India Assurance Co. Vs Nitin Dhanta and Others Nitin Dhanta and Others Vs Gurinder Singh and Others
High Court Of Himachal Pradesh · (2011) 3 TAC 240
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts16 Sept 2010Dismissed
State of Himachal Pradesh Vs Anil Gupta
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0049
Penal Code, 1860 (IPC) — Section 120B, 306
High Courts16 Sept 2010Dismissed
State of H.P. Vs Bhag Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0047
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts16 Sept 2010Dismissed
Puran Chand Vs Diwakar Dutt Modgil
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0044
High Courts16 Sept 2010Dismissed
Smt. Rukmani Devi and Others Vs Pyare Lal Sood
High Court Of Himachal Pradesh · (2010) 3 ShimLC 514
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(1)
High Courts15 Sept 2010
O.P. Shant Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0227
High Courts15 Sept 2010
Sanjay Madan and Another Vs National Insurance Company
High Court Of Himachal Pradesh · (2010) 3 ShimLC 76
Arbitration Act, 1940 — Section 14, 14(2), 2, 30Arbitration and Conciliation Act, 1996 — Section 34, 42
High Courts15 Sept 2010Dismissed
Jagdish Chand Vs Mohan Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 99, Order 43 Rule 1
High Courts15 Sept 2010Allowed
Geeta Ram Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0176
High Courts15 Sept 2010Dismissed
Kans Raj Vs Netar Singh and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0170
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts15 Sept 2010Allowed
Arun Kumar Vs H.P. State S.C. and S.T. Dev. Corp. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0052
High Courts15 Sept 2010
Amrit Lal Vs S.K. Baldi
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0020
High Courts15 Sept 2010Dismissed
Smt. Tulsi and Another Vs Shri Bansi Ram and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 502
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100Himachal Pradesh Nautor Land Rules, 1968 — Rule 13, 29, 30, 6, 7
High Courts14 Sept 2010
Prakash Chand Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 252
Arbitration and Conciliation Act, 1996 — Section 21, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(1)
High Courts14 Sept 2010Allowed
Devinder Singh Sen Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0222
High Courts14 Sept 2010Dismissed
Andre Moll Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 131
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 50