High Courts14 Sept 2010Dismissed
State of H.P. Vs Narinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 120B, 408, 420, 467
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,149 of 1,569
High Courts14 Sept 2010Dismissed
The State of H.P. Vs Evboro
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2010Dismissed
State of H.P. Vs Parveen Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 306
High Courts14 Sept 2010Dismissed
Bajaj Allianz General Insurance Co. Vs Smt. Krishna Devi and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0062
Motor Vehicles Act, 1988 — Section 140
High Courts14 Sept 2010
Parkash Chand Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 252
Arbitration and Conciliation Act, 1996 — Section 21, 34, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(1)
High Courts14 Sept 2010
Union of India (UOI) Vs Morepen Laboratories Ltd.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0056
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts14 Sept 2010Allowed
Shiv Dass Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0053
High Courts14 Sept 2010Dismissed
Ranjit Singh Vs Tulsi Ram and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0045
High Courts13 Sept 2010
Naresh Kumar Vs Ram Dass and Others
High Court Of Himachal Pradesh · (2011) ACJ 1611 : (2010) 3 ShimLC 500 : (2011) 1 TAC 461
Motor Vehicles Act, 1988 — Section 173
High Courts13 Sept 2010
New India Assurance Co. Vs Hoshiar Singh and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 438
Motor Vehicles Act, 1988 — Section 147, 166, 170
High Courts13 Sept 2010Dismissed
Hateshwari Educational Society Vs Bharat Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts13 Sept 2010
Harish Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0224
High Courts13 Sept 2010Allowed
Smt. Surtu Devi Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 404
Workmens Compensation Act, 1923 — Section 30
High Courts13 Sept 2010Dismissed
New India Assurance Co. Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 341
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Motor Vehicles Act, 1988 — Section 170, 173
High Courts13 Sept 2010Allowed
National Insurance Company Limited Vs Smt. Vidya Devi and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 424
Motor Vehicles Act, 1988 — Section 166, 169, 170, 173
High Courts13 Sept 2010Dismissed
State of H.P. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts13 Sept 2010
Mohan Singh @ Pappu Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts13 Sept 2010
New India Assurance Co. Ltd. Vs Gurdas Ram (dead through LRs.) and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 53 : (2011) 1 TAC 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Workmens Compensation Act, 1923 — Section 4, 4A
High Courts13 Sept 2010Allowed
Bhikham Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0051
High Courts13 Sept 2010
Allian Duhangan Hydro Electric Project Vs Kishani Devi and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3AConstitution of India, 1950 — Article 227