High Courts10 Sept 2010
State of H.P. Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,151 of 1,569
High Courts10 Sept 2010
Commissioner of Income Tax Vs Sirmour Truck Operators Union
High Court Of Himachal Pradesh · (2010) 195 TAXMAN 62
Income Tax Act, 1961 — Section 194C, 194C(1), 194C(2), 2(19), 2(31)
High Courts10 Sept 2010
Progressive Stone Crusher Welfare Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0050
Himachal Pradesh Societies Registration Act, 2006 — Section 1(3)
High Courts10 Sept 2010
Branch Manager Mahindra and Mahindra Finance Ltd. and another Vs Pushpalata and another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 454
Arbitration and Conciliation Act, 1996 — Section 16, 34(2), 34(3), 8
High Courts09 Sept 2010Dismissed
State of H.P. Vs Dalip Singh @ Rikhi
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2010
Bharat Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0193
High Courts09 Sept 2010
Ramesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0191
High Courts09 Sept 2010
Alam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0189
High Courts09 Sept 2010
Ravinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0187
High Courts09 Sept 2010
Babu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0186
High Courts09 Sept 2010
Rajani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0185
Limitation Act, 1963 — Section 5
High Courts09 Sept 2010
Babu Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0184
High Courts09 Sept 2010
Gian Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0183
High Courts09 Sept 2010
Karam Chand Pardeshi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0182
High Courts09 Sept 2010
Subhash Tej Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0181
High Courts09 Sept 2010
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0165
High Courts09 Sept 2010Dismissed
State of H.P. Vs Mahesh Chand
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts09 Sept 2010
Sobha Rani Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0136
High Courts09 Sept 2010Dismissed
New India Assurance Company Vs Smt. Kushma Devi and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0115
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 170
High Courts09 Sept 2010Dismissed
State of H.P. and Another Vs Ram Krishan and Sons
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0113
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14