High Courts09 Sept 2010Dismissed
Commissioner of C. Ex. Vs Pyara Rexine Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 259 ELT 692
Central Excises and Salt Act, 1944 — Section 11(AC)CENVAT (Credit) Rules, 2001 — Rule 13(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,152 of 1,569
High Courts09 Sept 2010Dismissed
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 36B, 42, 50
High Courts08 Sept 2010
Sanjay Kumar Vs State of HP
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0211
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts08 Sept 2010
Yudhbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0188
High Courts08 Sept 2010
State of H.P. and Others Vs Om Prakash and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0151
High Courts08 Sept 2010Dismissed
State of H.P. Vs Arjun Kumar
High Court Of Himachal Pradesh · (2010) 3 ShimLC 326
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 313, 376
High Courts08 Sept 2010Dismissed
State of H.P. Vs Attar Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts08 Sept 2010
Gurmeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0137
High Courts08 Sept 2010
Chander Kala and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0135
High Courts08 Sept 2010
Mangal Sain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0130
High Courts08 Sept 2010Dismissed
Bhupeshwari Devi and Others Vs Ram Krishan
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 2010
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0082
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 Sept 2010Dismissed
Karan Singh and Another Vs Malkiat Devi and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 543
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts07 Sept 2010Dismissed
State of H.P. Vs Ranjit Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307
High Courts07 Sept 2010Dismissed
The State of H.P. Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Motor Vehicles Act, 1988 — Section 207Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts07 Sept 2010Dismissed
Sunil Dutt Chandla Vs H.P. Seb.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0192
High Courts07 Sept 2010Dismissed
Tulsi and Others Vs Teu and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0162
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(4), 45
High Courts07 Sept 2010Dismissed
State of H.P. Vs Mangat Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts07 Sept 2010
Tula Ram (dead) through LRs. and Another Vs Shanti (dead) through LRs.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 163
Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 62
High Courts07 Sept 2010
Bishan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0133