High Courts07 Sept 2010
Jalam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0132
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,153 of 1,569
High Courts07 Sept 2010Dismissed
State of H.P. Vs Gulab Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 354, 376, 427, 452Probation of Offenders Act, 1958 — Section 3
High Courts07 Sept 2010Dismissed
State of H.P. Vs Hem Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 326, 34, 506
High Courts07 Sept 2010Dismissed
Durga Dass Vs Sharda Devi and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0119
High Courts07 Sept 2010Dismissed
State of H.P. Vs Shamsher Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 2010Allowed
Vinod Bala and Another Vs Yog Raj and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35Constitution of India, 1950 — Article 227Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 12, 13, 14, 14(3)
High Courts07 Sept 2010
Gian Prakash Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 1 RCR(Criminal) 360 : (2011) 1 RCR(Criminal) 360
High Courts06 Sept 2010Dismissed
State of H.P. Vs Inder Dev and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 354, 363, 366, 376
High Courts06 Sept 2010Dismissed
The State of H.P. Vs Om Parkash
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Sept 2010Allowed
Donku Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0163
Legal Services Authorities Act, 1987 — Section 22, 22A, 22B(1), 23
High Courts06 Sept 2010Dismissed
State of H.P. Vs Naresh Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Sept 2010Dismissed
State of H.P. Vs Vidya Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 366, 376
High Courts06 Sept 2010
Shyam Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0134
High Courts06 Sept 2010
Sohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0131
High Courts06 Sept 2010
Devinder Prasad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0129
High Courts06 Sept 2010
Desh Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0128
High Courts06 Sept 2010Dismissed
State of H.P. Vs Nathu Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18, 20
High Courts06 Sept 2010Dismissed
The State of H.P. Vs Kundan Lal
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Sept 2010Dismissed
Dilbag Singh Vs Gurchain Singh Dyal
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0117
High Courts06 Sept 2010Dismissed
State of H.P. Vs Sant Ram and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A