High Courts31 Aug 2010Allowed
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 445
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,155 of 1,569
High Courts31 Aug 2010Dismissed
State of H.P. Vs Ram Singh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts31 Aug 2010Dismissed
State of H.P. Vs Dalip Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 379
High Courts31 Aug 2010
Mahaan Dairies Limited and Another Vs The Secretary, Market Committee and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0180
High Courts31 Aug 2010
Baldev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0179
High Courts31 Aug 2010
Maghi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0178
High Courts31 Aug 2010Dismissed
Dr. Sunil Dhand Vs Dr. Y.S. Parmar University of Horticulture and Forestry and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0177
High Courts31 Aug 2010Dismissed
Ram Lal Sharma Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0094
High Courts31 Aug 2010Dismissed
Nand Lal Vs Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0050
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts31 Aug 2010Dismissed
State of H.P. Vs Kamlesh Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts30 Aug 2010Allowed
Basu Dev Singh Rathore Vs Himachal Pradesh State Electricity Board and others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 175
Constitution of India, 1950 — Article 300A
High Courts30 Aug 2010
Walia Stone Crusher Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0213
High Courts30 Aug 2010Dismissed
State of H.P. Vs Manohar Lal and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0181
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 109, 34, 411
High Courts30 Aug 2010
Geeta Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0102
High Courts30 Aug 2010
Bhagat Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0080
High Courts30 Aug 2010
Chief Managing Director, Satluj Jal Vidyut Nigam Ltd. and Another Vs Kundan Lal Hari Ram and Company and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0079
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)
High Courts30 Aug 2010Dismissed
State of H.P. Vs Subhash Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 452
High Courts30 Aug 2010
Anil Mitto Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0054
High Courts30 Aug 2010Allowed
Pradeep Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 325, 332, 353, 506
High Courts30 Aug 2010Dismissed
State of H.P. Vs Karan Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50