High Courts26 Aug 2010
Vinod Kumar Dhawan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0068
Himachal Pradesh Police Act, 2007 — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,157 of 1,569
High Courts26 Aug 2010Dismissed
State of H.P. Vs Kesari Lal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Aug 2010Dismissed
The State of H.P. Vs Sant Ram
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts25 Aug 2010
Tulsi Ram Vs Dharam Chand and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0218
High Courts25 Aug 2010Allowed
Jai Chand Vs The Kateri F.G. Cooperative Marketing and Processing Society Ltd.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0199
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Aug 2010
Vidya Vati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0134
High Courts25 Aug 2010
Chunni Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0131
High Courts25 Aug 2010
Suraj Mani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0130
High Courts25 Aug 2010
Madhwa Nand Shastri Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0129
High Courts25 Aug 2010
Som Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0128
High Courts25 Aug 2010
Satish Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0121
High Courts25 Aug 2010
Puran Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0120
High Courts25 Aug 2010
Smt. Manorma Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0119
High Courts25 Aug 2010
Dhian Singh Negi Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0100
High Courts25 Aug 2010
Sunita Thakur Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0099
High Courts25 Aug 2010Dismissed
State of H.P. Vs Baldev Krishan and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Motor Vehicles Act, 1988 — Section 182Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts25 Aug 2010Dismissed
State of H.P. Vs Chuni Lal and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 120B, 323, 376, 452, 506
High Courts25 Aug 2010
State of H.P. Vs Chattar Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 306
High Courts25 Aug 2010Dismissed
State of H.P. Vs Ashok Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts25 Aug 2010
Majoor Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 363, 366A