High Courts23 Aug 2010
Harish Kumar Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0124
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,159 of 1,569
High Courts23 Aug 2010Allowed
Seth Chand and Another Vs H.P. Nagar Vikas Pradhikaran and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0123
High Courts23 Aug 2010
Smt. Kalpana Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0122
High Courts23 Aug 2010
Shiv Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0101
High Courts23 Aug 2010Dismissed
Joginder Singh Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0098
High Courts23 Aug 2010
Smt. Damodari Devi Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0066
High Courts23 Aug 2010Dismissed
Indu Khanna Vs Paras Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0030
Easements Act, 1882 — Section 61, 62
High Courts23 Aug 2010Dismissed
Baldev Singh Vs Mohan Lal and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0029
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 227
High Courts23 Aug 2010Dismissed
Jagdish Ram Vs Hakam Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0027
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73
High Courts23 Aug 2010
Municipal Council and Another Vs Om Prakash Sahni and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0025
Constitution of India, 1950 — Article 227Himachal Pradesh Municipal Corporation Act, 1994 — Section 211, 212, 239Land Acquisition Act, 1894 — Section 4
High Courts23 Aug 2010
State of H.P. Vs Karam Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Aug 2010Dismissed
Kal Dassi (Kal Devi) Vs Land Acquisition Collector and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0200
Land Acquisition Act, 1894 — Section 18, 54
High Courts20 Aug 2010Dismissed
United India Insurance Company Limited Vs Rita Devi and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0183
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 149(3), 149(7), 166
High Courts20 Aug 2010
Tek Chand Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0135
High Courts20 Aug 2010
Smt. Goura Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0127
High Courts20 Aug 2010Dismissed
State of Himachal Pradesh Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 34, 342, 376
High Courts20 Aug 2010
State of H.P. Vs Ranjan Kumar Chadha
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0116
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 43, 50
High Courts20 Aug 2010Dismissed
State of Himachal Pradesh Vs Jayoti Parkash and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 366A, 376
High Courts20 Aug 2010Allowed
State of H.P. Vs Deen Mohammed
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0114
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts20 Aug 2010Dismissed
State of Himachal Pradesh Vs Rajesh Kumar @ Raju and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0113
Penal Code, 1860 (IPC) — Section 34, 376, 506