High Courts20 Aug 2010
State of H.P. Vs Krishan Chand
High Court Of Himachal Pradesh · (2010) 3 ShimLC 29
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 342, 377
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,160 of 1,569
High Courts20 Aug 2010Dismissed
State of H.P. Vs Shukar Din and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0111
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Aug 2010Dismissed
State of H.P. Vs Gulabi Devi and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 301, 302
High Courts20 Aug 2010Dismissed
State of H.P. Vs Sat Pal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts20 Aug 2010
State of H.P. Vs Raj Pal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0032
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts20 Aug 2010Dismissed
State of H.P. Vs Mathara Devi
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0031
Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Aug 2010
Munish Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0024
High Courts20 Aug 2010
Ms. Samriti Arya and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0023
High Courts20 Aug 2010
Janesh Gupta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 129 FLR 776 : (2011) LLR 766 : (2011) 1 ShimLC 289 : (2011) 3 TAC 674
Himachal Pradesh General Clauses Act, 1968 — Section 6Workmens Compensation Act, 1923 — Section 20, 20(1)
High Courts20 Aug 2010Allowed
Amar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) CriLJ 2248 : (2011) 5 RCR(Criminal) 306
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B
High Courts19 Aug 2010Allowed
Sh. Gulzari Lal and Others Vs Shri Gurbax and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 184
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45
High Courts19 Aug 2010Allowed
Shakuntla Devi and Others Vs Gian Singh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 57
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 115, 151Constitution of India, 1950 — Article 227
High Courts19 Aug 2010Dismissed
State of H.P. Vs Jagjit Singh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0216
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts19 Aug 2010
Smt. Sarla Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0125
High Courts19 Aug 2010
State of H.P. Vs Veena Sharma and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0117
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Aug 2010Dismissed
State of H.P. Vs Gurdhian Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 341, 342, 363, 366, 368
High Courts19 Aug 2010
Onkar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
High Courts19 Aug 2010Dismissed
Shri Rup Lal Vs Shri Balraj
High Court Of Himachal Pradesh · (2010) 3 ShimLC 14
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 15Limitation Act, 1963 — Section 13Penal Code, 1860 (IPC) — Section 104, 99
High Courts18 Aug 2010Dismissed
UCO Bank Vs Shashi Kant Joshi and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 194
Limitation Act, 1963 — Article 1, 19
High Courts18 Aug 2010Dismissed
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337, 338