COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,161 of 1,569

High Courts18 Aug 2010Dismissed

State of H.P. Vs Balbinder Singh

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0202

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 177, 181, 184, 192A, 196Penal Code, 1860 (IPC) — Section 279, 337

High Courts18 Aug 2010

Mahender Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0173

High Courts17 Aug 2010

Ranger Breweries Ltd. Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 98

Constitution of India, 1950 — Article 277Dangerous Drugs Act, 1930 — Section 2, 3(13), 3(14)Punjab Distillery Rules, 1932 — Rule 101

High Courts17 Aug 2010Dismissed

Vinay Kumar Vs Rampal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0208

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts17 Aug 2010Dismissed

State of Himachal Pradesh Vs Shanti Swarup and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0207

Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(3)Penal Code, 1860 (IPC) — Section 302, 34

High Courts17 Aug 2010Dismissed

State of H.P. Vs Surinder Kumar and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0206

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

High Courts17 Aug 2010Dismissed

State of H.P. Vs Rikhi Ram and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0204

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Forest Act, 1927 — Section 26, 33Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 14, 6

High Courts17 Aug 2010Dismissed

Roshan Lal and Another Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0197

High Courts17 Aug 2010Dismissed

Jag Mohan Singh and Another Vs Vikas Verma and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 149

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C

High Courts17 Aug 2010Dismissed

State of Himachal Pradesh Vs Gaurav Kumar

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0176

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 336

High Courts17 Aug 2010Allowed

Vidya Verma Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0175

High Courts17 Aug 2010Allowed

Prem Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 129 FLR 112 : (2011) 1 ShimLC 89

High Courts17 Aug 2010

Ram Chameli and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0172

High Courts17 Aug 2010

Vishwa Mitter Sharma and Another Vs State of Himachal Pradesh and Others Sunder Singh Aukta Vs State of Himachal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0171

Constitution of India, 1950 — Article 14, 16

High Courts17 Aug 2010

Leela Dass Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0170

High Courts17 Aug 2010Allowed

Manish Kumar Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0169

High Courts17 Aug 2010

Ramesh Chand Verma Vs State of H.P and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0168

High Courts17 Aug 2010Allowed

Karam Chand Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0167

High Courts17 Aug 2010Allowed

Krishan Chand Malhotra and Others Vs Himachal Pradesh State Electricity Board

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0166

High Courts17 Aug 2010

Jagtar Singh and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0165